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[Cites 0, Cited by 0] [Section 55I] [Entire Act]

State of Kerala - Subsection

Section 55I(2) in Abkari Act, 1 of 1077

(2)Whoever exhibits or causes to exhibit any cinema having a scene in contravention of the provisions of sub-section (1) in any theatre shall, on conviction, be punished with simple imprisonment for a term which may extend to six months or with fine which may extend to ten thousand rupees or with both.]