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State of Kerala - Section

Section 55I in Abkari Act, 1 of 1077

55I. [ Penalty for showing scene of liquor or consumption or exhibition of liquor in cinemas exhibited in theatres without warning. [Inserted by Act No. 7 of 2014, dated 13.2.2014.]

(1)No scene containing use or consumption or exhibition of liquor in cinema shall be picturised and exhibited in theatres without the warning "Consumption of Alcohol is (Sic) in such scene in contrasting colours clearly visible and having a size covering 1/10th of the total size of the scene.
(2)Whoever exhibits or causes to exhibit any cinema having a scene in contravention of the provisions of sub-section (1) in any theatre shall, on conviction, be punished with simple imprisonment for a term which may extend to six months or with fine which may extend to ten thousand rupees or with both.]