Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2) in The Gopalpur Port Rules, 1987 (2)Except in cases of danger to life or property the use of the whistle of any vessel whether sea-going or inland is strictly prohibited whilst such vessel is moored in the harbour.
