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State of Uttarakhand - Section

Section 15 in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

15. Procedure for direct recruitment.

(1)In order to fill in the vacancies of, as the case may be, Model Assistant/Scientific Assistant under the Service, the Appointing Authority shall constitute a Committee as follows :
(A) Superintending Engineer (Personnel) ... Chairman
(B) Superintending Engineer (I.R.I., Roorkee) ... Member
(C) Research Officer ... Member
If any of the above does not belong to Scheduled Caste/Tribe, then the Appointing Authority shall nominate a member of such community, who is not below by one rank.
(2)For direct recruitment the Chairman of the Committee shall invite the applications, by publishing the advertisement in the newspapers, from such candidates whose names are enrolled in the office of District Employment Exchange of Uttaranchal.
(3)The Committee shall scrutinise these applications and call the candidates for interview who fulfil the required qualifications.
(4)The Committee shall prepare a list in the order of merit according to the marks obtained by the candidates in interview. In case of two or more candidates obtaining equal marks in total, the name of the candidate shall be kept at higher merit in the list according to their general suitability for the number of candidates in the merit list shall be excess but not more than 25% of the vacancies. The list shall be forwarded to the Appointing Authority.