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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(4) in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

(4)The Committee shall prepare a list in the order of merit according to the marks obtained by the candidates in interview. In case of two or more candidates obtaining equal marks in total, the name of the candidate shall be kept at higher merit in the list according to their general suitability for the number of candidates in the merit list shall be excess but not more than 25% of the vacancies. The list shall be forwarded to the Appointing Authority.