Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(1)(c) in The Punjab Municipal Act, 1999

(c)a Class 'C' Municipal Council or a Nagar Panchayat, the President or in his absence the Vice-President,