Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Sheekakai Grading and Marking Rules, 2008 (2)They shall apply to Sheekakai Pods and Sheekakai Powder obtained from pods of Acacia concinna D.C. [Acacia sinuata (lour) Merryl syn].
