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State of Nagaland - Section

Section 30 in Nagaland Excise Rules

30. Precautions to be exercised in strong rectified or denatured spirit or absolute alcohol.

- (i) The room in which rectified or denatured spirit or absolute alcohol is stored by vendors thereof, or by persons licensed to possess the same in large quantities shall be but of uninflammable materials and shall be well ventilated so as a to prevent the accumulation of spirit fumes. Naked light or fire shall not be used or kept in such room. All receptacles containing such spirit shall be kept closed so as to prevent the accumulations of spirit fumes in the room.
(ii)All bottles, jars, drums or casks containing denatured spirit shall be legibly branded or labelled in red bearing picture of skull and cross bone with a warning "Poison - not to be taken internally" written in English and in the local language. The design and style of the label shall be as follows :
  POISON  
DENATURED SPIRITNot to be taken internally   Bottled by..............