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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Nagaland - Subsection

Section 30(ii) in Nagaland Excise Rules

(ii)All bottles, jars, drums or casks containing denatured spirit shall be legibly branded or labelled in red bearing picture of skull and cross bone with a warning "Poison - not to be taken internally" written in English and in the local language. The design and style of the label shall be as follows :