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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(4) in First Statutes of the University of Udaipur

(4)[ He shall prepare the Departmental budget and shall submit it to the Dean/Director for inclusion in the budget of the College/School. The Dean/Director shall send the consolidated budget to the Comptroller.] [Substituted by Resolution No. 48. dated 27-10-1964 and assented by the Chancellor on dated 18-11-1964.]