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State of Rajasthan - Section

Section 60 in First Statutes of the University of Udaipur

60. Head of the Department.

(1)Head of each Department shall be responsible to the Dean/Associate Dean of the College/Campus or Director of the School as the case may be, for the organisational operations of the Department.
(2)Within each Department, the Head of Department would be responsible for, and have staff assigned to teaching research and extension in his particular subject matter field.
(3)The Heads of subject matter departments with their staff will plan the research projects and carry them out subject to approval, general control, and co-ordination of Director of Agricultural Experiment Station. Each staff member will be responsible to the Departmental Head for the planning, execution, and report of his research project.
(4)[ He shall prepare the Departmental budget and shall submit it to the Dean/Director for inclusion in the budget of the College/School. The Dean/Director shall send the consolidated budget to the Comptroller.] [Substituted by Resolution No. 48. dated 27-10-1964 and assented by the Chancellor on dated 18-11-1964.]
(5)He shall be responsible for distribution of expenditure of departmental funds and for the care of departmental property.