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State of Rajasthan - Section

Section 11 in Rajasthan Panchayati Raj Rules, 1996

11. Formation of Vigilance Committees.

(1)Sarpanch shall keep on agenda an item for constitution of Vigilance Committee/Committees in the Gram Sabha meeting to be held in the first quarter of the financial year,
(2)Vigilance Committee shall work in close coordination with Panchayat.
(3)Secretary of Panchayat shall also work as Secretary for Vigilance Committee meeting and recording its proceedings.