Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1) in Rajasthan Panchayati Raj Rules, 1996 (1)Sarpanch shall keep on agenda an item for constitution of Vigilance Committee/Committees in the Gram Sabha meeting to be held in the first quarter of the financial year,
