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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(a) in Statutes of the Homoeopathy University, Jaipur, 2011

(a)to supervise and control the keeping of accounts and account records of the University and its associated bodies (if any) and in particular the University's Endowment Fund, General Fund and such other funds and may be required to be administered by the University;