Madhya Pradesh High Court
Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 16 October, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-17398-2017 The High Court Of Madhya Pradesh WP-17398-2017 (SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS) 3 Jabalpur, Dated : 16-10-2020 Heard through Video Conferencing. Shri Praveen Verma, learned counsel for the petitioner. Ms. Anjali Shrivastava, learned Panel Lawyer for the State. List this matter for final hearing as soon as physical hearing starts.
(NANDITA DUBEY) JUDGE rss Signature Not Verified SAN Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 2020.10.16 15:31:01 IST