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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(2)It shall extend to whole of Rajasthan and shall apply to all Pakistani nationals ordered to be arrested and detained or confined by an order under clause (g) of sub¬section (2) of section 3 of the Foreigners Act, 1946 (31 of 1946).