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State of Rajasthan - Section

Section 1 in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

1. Short title and application.

(a)This order may be called the Rajasthan Conditions of Detention (Foreigners Act) Order, 1966.
(2)It shall extend to whole of Rajasthan and shall apply to all Pakistani nationals ordered to be arrested and detained or confined by an order under clause (g) of sub¬section (2) of section 3 of the Foreigners Act, 1946 (31 of 1946).