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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Rajasthan Animal Husbandry Service Rules, 1963

(2)[ [Selection for promotion to post on Service] shall be made strictly on the basis of merit and on the basis of seniority-cum-merit in proportion of[1:2] [Substituted '50:50' by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/60, Pt.II, dated 26.8.1966.]Provided that if the [Departmental Promotion Committee] [Substituted 'Government' by Rajasthan vide Notification No. F. 7(6)DOP/A-II/74, dated 15.10.1974 w.e.f. 15.1.1974.] is satisfied that suitable persons are not available for [selection] [Substituted 'Appointment' by Rajasthan vide Notification No. F. 7(6)DOP/A-II/74, dated 15.10.1974 w.e.f. 15.1.1974.] by promotion strictly on the basis of merit in a particular year, appointment by promotion on the basis on seniority-cum-merit may be made in the same manner as specified in these Rules.Explanation. - For the purpose of determining the number of vacancies to be filled on either basis under sub-rule (2) the following cyclic order shall be followed: [***] [Deleted 'from year to year' by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/60, Pt.II, dated 26.8.1967.][The first by merit [Substituted by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/Pt.II, dated 26.8.1966.]the next two by seniority-cum-meritthe next one by meritthe next two by seniority-cum meritthe cycle to be repeated.]