Section 23 in Rajasthan Animal Husbandry Service Rules, 1963
23. Criteria for Selection.
- The persons enumerated in Column 5 of the Schedule, shall be eligible, [***] [Omitted 'on the basis of seniority-cum-merit' by Rajasthan vide Notification No. F. 1(6)Apptts/(D)/60, dated 14.12.1965.] for promotion to post specified in Column 2 subject to their possessing minimum qualifications, and experience [on the first day of the month of April of the year of selection.] [Inserted by Rajasthan vide Notification No. F. 1(4)DOP/A-II/73, dated 13.6.1974.][Explanation. - In case direct recruitment to a post has been made earlier than regular selection for promotion in a particular year, such of the persons, who are or were eligible for appointment to that post by both the methods of recruitment and have been appointed by direct recruitment first, shall also be considered for promotion.] [Added by Rajasthan vide Notification No. F. 7(1)DOP/A-II/75, dated 20.9.1975.](2)[ [Selection for promotion to post on Service] shall be made strictly on the basis of merit and on the basis of seniority-cum-merit in proportion of[1:2] [Substituted '50:50' by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/60, Pt.II, dated 26.8.1966.]Provided that if the [Departmental Promotion Committee] [Substituted 'Government' by Rajasthan vide Notification No. F. 7(6)DOP/A-II/74, dated 15.10.1974 w.e.f. 15.1.1974.] is satisfied that suitable persons are not available for [selection] [Substituted 'Appointment' by Rajasthan vide Notification No. F. 7(6)DOP/A-II/74, dated 15.10.1974 w.e.f. 15.1.1974.] by promotion strictly on the basis of merit in a particular year, appointment by promotion on the basis on seniority-cum-merit may be made in the same manner as specified in these Rules.Explanation. - For the purpose of determining the number of vacancies to be filled on either basis under sub-rule (2) the following cyclic order shall be followed: [***] [Deleted 'from year to year' by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/60, Pt.II, dated 26.8.1967.][The first by merit [Substituted by Rajasthan vide Notification No. F. 1(6)Apptt. (D)/Pt.II, dated 26.8.1966.]the next two by seniority-cum-meritthe next one by meritthe next two by seniority-cum meritthe cycle to be repeated.]
