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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1)(c) in Dev Sanskriti Vishwavidyalaya Act, 2002

(c)Secretary to the State Government in the Higher Education Department or one officer not below the rank of Joint Secretary to the State Government, Department of Higher Education.