Section 34(1)(i) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;

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