Himachal Pradesh High Court
Jasveer Kaur vs Uoi And Others And Connected on 6 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Jasveer Kaur vs UOI and others and connected .
matters.
CWP No. 7944 of 2021 a/w CWP Nos. 5243 and 5244 of 2021 06.01.2023 Present: Mr. Tanishq Panta, Advocate vice Mr. Ravi Tanta, Advocate for the petitioner(s).
Mr. V.B. Verma, CGC for respondent No.1- UOI.
Mr. Anup Rattan, Advocate General with Mr. Y.P.S. Dhaulta, Addl. A.G and Mr. J.S. r Guleria, Dy. A.G for respondents-State.
Learned Additional Advocate General has placed on record instructions dated 22nd December, 2022.
Confronted with this, learned counsel for the petitioner prays for and is granted two days' time to go through the same.
List on 11th January, 2023.
( Tarlok Singh Chauhan )
Judge
January 06, 2023 ( Virender Singh )
(naveen) Judge
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