Himachal Pradesh High Court
Jasveer Kaur vs . Union Of India & Ors. on 26 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Jasveer Kaur vs. Union of India & Ors.
CWP No.7944 of 2021.
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26.04.2022. Present: Mr. Ravi Tanta, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent No.1.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Deputy Advocate Generals, for the respondents-State.
Orders passed by this Court on two earlier occasions have not been complied with. Let needful be done on or before the next date of hearing. List on 24.05.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 26 April, 2022. Judge (krt) ::: Downloaded on - 26/04/2022 20:12:52 :::CIS