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State of Madhya Pradesh - Section

Section 24 in The M.P. Motor Transport Workers Rules, 1963

24. Uniforms.

(1)The drivers, conductors and line-checking staff employed in a undertaking shall be provided free, by the employer with uniforms and rain-coats as specified in Schedule I.
(2)Where washing of uniforms provided under sub-rule (1) is not arranged by the employer, the staff concerned shall be entitled to a washing allowance at the rate of Rs. 2 per month.