Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(1) in The M.P. Motor Transport Workers Rules, 1963 (1)The drivers, conductors and line-checking staff employed in a undertaking shall be provided free, by the employer with uniforms and rain-coats as specified in Schedule I.
