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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(4)(c) in Bhakta Kavi Narsinh Mehta University Act, 2015

(c)assess the cost of repairs, additions, alteration and demolition of the University buildings annually and prepare the budget for the same to be submitted for approval of the Finance Committee and Executive Council;