Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)Every person desiring to enter a Sanctuary or National Park for purposes of investigation or study of wild life and purposes ancillary or incidental thereto or professional photography or scientific research shall obtain a permit from the Chief Wild Life Warden or the officer-in-charge of the Sanctuary or National Park.