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State of Odisha - Section

Section 29 in The Wild Life (Protection) (Orissa) Rules, 1974

29. Entry in a Sanctuary or National Park for Purposes of Section 28 (1) (a), (b) and (c).

(1)Every person desiring to enter a Sanctuary or National Park for purposes of investigation or study of wild life and purposes ancillary or incidental thereto or professional photography or scientific research shall obtain a permit from the Chief Wild Life Warden or the officer-in-charge of the Sanctuary or National Park.
(2)[ The fee payable by a person for conducting scientific research in a Sanctuary or National Park (other than Nandankanan Sanctuary) is as follows :Entry Fee
Category of visitors Similipal Tiger Reserve Other Sanctuaries and National Park
  (Rs) (Rs)
(1) (2) (3)
1. Indian Citizen 30 20
2. Foreign National 450 450]
[Substituted vide O. G. E. No. 713 dated 3.5.2005.]
(3)The fee payable by a professional photographer for operating a still camera in a Sanctuary or National Park shall be ten rupees per day in the case of a citizen of India and twenty rupees per day in the case of a person other than citizen of India.
(4)The fee payable by a professional photographer for operating a cine camera in a Sanctuary or National Park shall be one hundred rupees per day in the case of a citizen of India and two hundred rupees per day in the case of a person other than a citizen of India.
(5)The fee payable under Sub-rule (3) or Sub-rule (4) shall be paid in advance.