Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(4)(iii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (iii)to facilitate review and recommend to the Commission amendments to the code without prejudice to the provisions in clause 51 of this code.