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State of Jammu-Kashmir - Section

Section 64 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

64. Audit of the accounts of the Board.

(1)The accounts of the Board shall be examined and audited annually by the Secretary' to Government, Agriculture Production Department or any Chartered Accountant to be nominated by the Government.
(2)The annually report of the audit under sub-section (1) shall be published in the Government Gazette.