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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vi) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(vi)Candidates who are pursuing a Diploma course under sandwich pattern shall be eligible for entry into the relevant B.E./B.Tech., course into second year/first year of the course, as the case may be, provided they have passed final year examination and completed the practical training, if any required, before closure of Counselling for entry into the relevant Degree Course.