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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(8) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(8)Electrical installation, proper location and space for electrical facilities as per Indian Electricity Rules1965 is be provided in all buildings above 15 m height and all works of lift installation must comply with requirement of B.I.S. codes of practice and relevant provisions of Indian Electricity Rules and shall be approved by the Chief Electrical Advisor, Government of Assam.