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[Cites 0, Cited by 0] [Section 5(17)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(17)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(ii)Fifty per cent by promotion from amongst substantively appointed Examiner Textiles/Silk/Darries (Quality Marking Scheme), Senior Instructor Block Cutting (Kashipur), Master Screen Printing (Kashipur), and Inspector Weaving and Spinning, who have completed five years service as such on the first day of the year of recruitment.