Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4)(a) in The Hemchandracharya North Gujarat University Act, 1986

(a)Where there are on the Board more than one University Departments represented by its Head, the Head of such University Department as may be determined by the Vice-Chancellor shall be the Chairman of the Board;