Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Nagaland - Subsection Section 16(6) in The Global Open University (Nagaland) Act, 2006 (6)The Chancellor has the power to attend the meetings of the Governing Council and when he so attends, he shall preside over the meetings, of the Governing Council.
