(1)A licensed refiner may make or manufacture standard gold bars but shall not, unless authorised by the Administrator so to do, make, manufacture or prepare primary gold in any other form:Provide that such refiner may, in the process of manufacturing standard gold bars, make, manufacture or prepare primary gold.(2)Unless authorised by the Administrator so to do, a licensed refiner shall not make, manufacture, prepare, repair or polish any article or ornament.
