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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(g)[ "Member of the Service" means a person appointed to a post in the Service on the basis of regular selection under the provisions of these Rules or the Rules or orders superseded by these Rules;] [Substituted by the Rajasthan Various Service (Amendment) Rules, 2002 (Sl. No. 62 in the Schedule) : Rajasthan Gazette Extraordinary Part IV-C (I) dated 16.10.2002.]