Section 55 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
55. Form and content of questions.
- In order that a question may be admissible it shall satisfy the following conditions, namely:(1)it shall not bring in any name of make any statement not strictly necessary to make the question intelligible;(2)if it contains a statement by the member himself, the member asking it shall make himself responsible for the accuracy of the statement;(3)it shall not contain agreement inferences, ironical expressions or defamatory statements;(4)it shall not ask for any expression of opinion or the solution or a hypothetical proposition;(5)it shall not relate to the character or conduct of any person except by designation in his official or public capacity;(6)it shall not be of excessive in length;(7)it shall not be a request for action;(8)it shall be precisely and definitely expressed; and(9)it shall be asked with the object of eliciting information pure and simple.
