Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] Union of India - Subsection Section 159(iii) in The Finance Act, 2018 (iii)in sub-section (2), for the words ``an offence under this Act'', the words ``a contravention of any of the provisions of this Act or any rule, regulation, direction or order made thereunder'' shall be substituted;
