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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(3) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(3)Every Circle Officer and Circle Inspector shall take note of the4 increase or decrease in the figures of the census of live-stock of different kinds and shall inquire into causes thereof and record the explanation given thereof by the Talathi.