Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 34] [Entire Act] State of Uttarakhand - Subsection Section 34(2) in Uttarakhand Open University Act, 2005 (2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed by the Statutes.
