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[Cites 0, Cited by 4] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(2) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(2)"co-operative society" means a co-operative society registered or deemed to be registered under the "Maharashtra Co-operative Societies Act, 1960, and includes a co-operative land development bank;"