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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(20) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(20)The following precautions shall be taken by Supervisor-
(a)not to allow copying on the part of the candidate;
(b)not to engage himself/herself in conversation with any candidate;
(c)not to give any kind of explanation to any candidate, about the questions appearing in the paper, except under directions of and only to the extent, as desired by the Deputy Conductor;
(d)not to do any work other than the work of supervision and allied duties.