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[Cites 0, Cited by 0] [Section 48(20)] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(20)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)not to give any kind of explanation to any candidate, about the questions appearing in the paper, except under directions of and only to the extent, as desired by the Deputy Conductor;