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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(ii) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(ii)[ Without prejudice to the over-all powers of the Managing Director and the Secretary, power to grant casual leave shall also vest in [the Manager/Deputy Manager (Branch) or any other officer as authorised by Managing Director] [Added by Amendment Notification dated 6-1-1975, Rajasthan Gazette, Part VII-B, dated 16-1-1975.]] [Substituted by Amendment Notification dated 5-8-1975, Rajasthan Gazette, Part VII-B, dated 14-8-1975.].