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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(f) in Tamil Nadu Combined Development and Building Rules, 2019

(f)construction or re-construction of sunshade not more than 75cms. in width within one's land and not overhanging over a public street;