Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(ii) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(ii)while Metro shall have only contactless chip for ticketing application, the Combo Contactless Smart Cards shall have both contactless chip and a magstrip for ticketing and banking application, respectively in one card;