Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Andhra Pradesh - Subsection Section 72(1) in Andhra Pradesh Forest Act, 1967 (1)The Andhra Pradesh (Andhra Area), Forest Act, 1882 and the Andhra Pradesh (Telangana Area) Forest Act, 1355 are hereby repealed.
