Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 72 in Andhra Pradesh Forest Act, 1967 72. Repeal. (1)The Andhra Pradesh (Andhra Area), Forest Act, 1882 and the Andhra Pradesh (Telangana Area) Forest Act, 1355 are hereby repealed.(2)Upon such repeal, the provisions of sections 8 and 18 of the Andhra Pradesh General Clauses Act, 1891 shall apply.
