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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The education fund shall not be utilised for any purpose other than the following purposes, namely:-
(i)Co-operative education and training;
(ii)Co-operative propaganda;
(iii)Co-operative publicity;